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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(3) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(3)In discharging its functions while deciding an appeal, the appellate authority shall have all the powers under the Code of Civil Procedure, 1908 of a civil court.