Supreme Court - Daily Orders
Ranjitha vs M.S. Lakshminarayana on 12 January, 2024
ITEM NO.29 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MAHESH TANAJIRAO PATANKAR
Transfer Petition(s)(Civil) No(s). 2191/2023
RANJITHA Petitioner(s)
VERSUS
M.S. LAKSHMINARAYANA Respondent(s)
Date : 12-01-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Mohan Raj A, Adv.
Ms. Charulata Chaudhary, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite service of notice on sole respondent there is no appearance on his behalf.
Hence, the matter be processed for listing before the Hon'ble Court, under the rules.
MAHESH TANAJIRAO PATANKAR Registrar MG Digitally signed MAHESH by MAHESH TANAJIRAO TANAJIRAO PATANKAR PATANKAR Date: 2024.01.12 19:26:11 +0530