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Supreme Court - Daily Orders

Ranjitha vs M.S. Lakshminarayana on 12 January, 2024

ITEM NO.29          REGISTRAR COURT. 2                  SECTION IV-A

                S U P R E M E C O U R T O F          I N D I A
                        RECORD OF PROCEEDINGS


           BEFORE THE REGISTRAR SH. MAHESH TANAJIRAO PATANKAR

Transfer Petition(s)(Civil)     No(s).      2191/2023

RANJITHA                                                    Petitioner(s)

                                   VERSUS

M.S. LAKSHMINARAYANA                                        Respondent(s)



Date : 12-01-2024 This petition was called on for hearing today.



For Petitioner(s)

                     Mr. Mohan Raj A, Adv.
                     Ms. Charulata Chaudhary, AOR


For Respondent(s)


           UPON hearing the counsel the Court made the following
                              O R D E R

Despite service of notice on sole respondent there is no appearance on his behalf.

Hence, the matter be processed for listing before the Hon'ble Court, under the rules.

MAHESH TANAJIRAO PATANKAR Registrar MG Digitally signed MAHESH by MAHESH TANAJIRAO TANAJIRAO PATANKAR PATANKAR Date: 2024.01.12 19:26:11 +0530