Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of West Bengal - Subsection Section 45(cc) in The West Bengal Motor Vehicles Rules, 1989 (cc)shall help the infant, disabled, pregnant ladies, old and aged passengers and the ladies with child in arm, to board and alight from the vehicle;
