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State of Jharkhand - Section

Section 553 in Bihar Education Code, 1961

553. Rent for Electric fittings.

- The charge made, or to be made for electric fittings are as follows :-
Name of the institution. Annual rent. Sanctioned number. Order date. Remarks.
1 2 3 4 5
  Rs. Paise      
Bankipur Multipurpose Girls School 4 50 4008-E. 28th October, 1926.  
Patna Collegiate Multipurpose School 4 50 1948-E. 22nd March, 1929.  
Gaya Zila Multipurpose School 4 50 477-E.R. 28th July, 1928.  
Bhagalpur Zila Multipurpose School 4 50 6413-E. 26th November, 1930. To be reduced to Rs. 2 when the hostel is extended.
Monghyr Zila Multipurpose School 1 12 2122-E 14th April, 1936.  
D.S.S. College Nil 1653-E. 10th April, 1931.  
Arrah Zila Multipurpose School 1 00 1679-E.R. 13th September, 1935.  
Muzaffarpur Zila Multipurpose School 2 00 314-E.R. 1st July, 1929.