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State of Jharkhand - Section

Section 4 in Jharkhand Industrial Area Development Authority Regulations, 2016

4. Duties And Responsibilities of The Secretary.

- There shall be a Secretary of the Authority appointed by State Government whose duties and responsibilities shall bei. Preparation of agenda for the meetings of the Authority/Board of Directorsii. Preparing and sending notice to all the members of Authority/Board of Directorsiii. Attending meeting of the Authority/Board of Directorsiv. Preparation of the minutes of the meeting of the Authority/Board of Directorsv. Complying with the directions of the Authority/Board of Directors, follow up for ensuring implementation of the decisions and instructions of the Authority/Board of Directors/Managing Director.vi. Organizing and controlling the office staff, field staff and all other personnel under control of the Authority.vii. Compiling and filing necessary report and returns to the State government and other statutory authorities.viii. To make all correspondences on behalf of Jharkhand Industrial Area Development Authority under authorization of the Managing Director andix. Discharge all other functions assigned from time to time by the Managing Director.Chapter - V