Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(2)(d) in Gujarat Regularisation of Unauthorised Development Act, 2011 (d)falling under the alignment of means of water supply, drainage, sewerage, supply of electricity or gas or of any other public utility service; and