Madhya Pradesh High Court
Chauhan Sainik Shiksha Prasar Evam ... vs Jiwaji University Gwalior on 25 June, 2014
WP No. 443/2014
Chauhan Sainik Shiksha Prasar Evam Samaj Kalyan
Samiti, Thatipur, Gwalior Vs. Jiwaji University
25/06/2014
Shri RBS Tomar, Advocate for petitioner.
Shri Ramesh Saran Sharma, Advocate for respondents- University.
As per reply filed by the respondents- University, an affiliation is accorded to the petitioner- Institute. Hence, this writ petition is disposed of with a direction that result of the students of the petitioner- Institute, who appeared in the Examination vide interim order dated 17-01-2014, be declared by the University.
No order as to costs.
(S.K.Gangele) (S.K.Palo)
Judge Judge
MKB