Supreme Court - Daily Orders
M/S Simpson And General Finance Co. Ltd vs The Assistant Commissioner Of Income ... on 22 November, 2018
Bench: R. Banumathi, Indira Banerjee
ITEM NO.24 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29760/2018
(Arising out of impugned final judgment and order dated 03-07-2018
in TCA No. 343/2018 passed by the High Court Of Judicature At
Madras)
M/S SIMPSON AND GENERAL FINANCE CO. LTD Petitioner(s)
VERSUS
THE ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 6 (2)
Respondent(s)
(FOR ADMISSION and I.R. )
Date : 22-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Ms. Radha Rangaswamy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C)No….CC No.16909 of 2014 etc. (MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2018.11.22 16:46:46 IST Reason: