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Supreme Court - Daily Orders

M/S Simpson And General Finance Co. Ltd vs The Assistant Commissioner Of Income ... on 22 November, 2018

Bench: R. Banumathi, Indira Banerjee

     ITEM NO.24                         COURT NO.7                 SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 29760/2018
     (Arising out of impugned final judgment and order dated 03-07-2018
     in TCA No. 343/2018 passed by the High Court Of Judicature At
     Madras)

     M/S SIMPSON AND GENERAL FINANCE CO. LTD                        Petitioner(s)

                                                VERSUS

     THE ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 6 (2)
                                                      Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 22-11-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE R. BANUMATHI
                         HON'BLE MS. JUSTICE INDIRA BANERJEE


     For Petitioner(s)             Ms. Radha Rangaswamy, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Tag with SLP(C)No….CC No.16909 of 2014 etc. (MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2018.11.22 16:46:46 IST Reason: