Delhi High Court - Orders
Gopal Prasad Agarwal vs Bls Polymers Ltd on 14 March, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~34 & 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7002/2022, CRL.M.A. 27101/2022
+ CRL.M.C. 7003/2022, CRL.M.A. 27103/2022
GOPAL PRASAD AGARWAL ..... Petitioner
Through: Mr. Gurpreet Singh, Mr. C. B.
Bansal, Advs.
versus
BLS POLYMERS LTD ..... Respondent
Through: Mr. Gautam Dhamija, Adv.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 14.03.2023 Hon'ble Judge is sitting in the Division Bench Matters as well as holding the Tribunal Court constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 23.05.2023.
(BY ORDER) COURT MASTER MARCH 14, 2023 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA