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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

State of Punjab - Subsection

Section 155(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)fix for them such pay and leave allowance, subject to the prescribed limit, in proportion to the income of the Panchayat Samiti as it may think fit: