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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(2)The following procedure shall be used by IBM for publishing the average sale price of Limestone:
(a)Weighted average of non-captive prices computed for all India for the month; or
(b)115% of the weighted average captive prices for the State for the month, whichever is higher.