Supreme Court - Daily Orders
S.K. Verma (Dead) By Lrs. vs Union Of India on 9 December, 2015
Author: Anil R. Dave
Bench: Anil R. Dave, Adarsh Kumar Goel
NON-REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.722 OF 2009
S.K. VERMA (DEAD) BY LRS. ... APPELLANT(S)
VS.
UNION OF INDIA & ANR. ... RESPONDENT(S)
WITH CIVIL APPEAL NO.723/2009
J U D G M E N T
ANIL R. DAVE, J.
1. We do not find any substance in these appeals. The civil appeals are dismissed.
2. However, looking at the peculiar facts of the case, to put a quietus to the litigation and to bring an end to all the claims made so far or which could have been made by the appellants, we direct that in all a sum of Rs.1 lakh (Rupees One Lakh only) be paid to Appellant No.1, Smt. Nirmal Verma, the widow of Late Shri S.K. Verma, by the respondent-Corporation by way of ex-gratia payment. The Signature Not Verified appellants shall not initiate any litigation against the Digitally signed by Sarita Purohit Date: 2015.12.15 22:36:36 IST Reason: respondent-Corporation in future. 1
3. It is clarified that dismissal of these appeals would not entitle the respondent-Corporation to recover the amount, if any, already paid to the appellant.
..............J. [ANIL R. DAVE] ..............J. [ADARSH KUMAR GOEL] New Delhi;
9th December, 2015.
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ITEM NO.105 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).722/2009 S.K. VERMA (DEAD) BY LRS. Appellant(s) VERSUS UNION OF INDIA & ANR. Respondent(s) (With office report) WITH C.A.No.723/2009-(With Office Report) Date : 09/12/2015 These appeals were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Appellant(s) Mr. S. Bisaria,Adv.(A.C.) For Respondent(s) Mr. Kailash Vasdev,Sr.Adv.
Ms. Indra Sawhney,Adv.
Mr. Umrao Singh Rawat,Adv.
UPON hearing the counsel the Court made the following O R D E R The civil appeals are dismissed in terms of the signed non-reportable judgment Pending application, if any, stands disposed of.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed Non-reportable judgment is placed on the file) 3