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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Rajasthan - Subsection

Section 224(1)(c) in Rajasthan Municipalities Act, 2009

(c)unlawfully obstruct the flow of, or flush, draw off, or divert, or take water from, any waterworks belonging to the Municipality or any watercourse by which any such waterworks is supplied, or