Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24A] [Entire Act]

Union of India - Subsection

Section 24A(d) in The Companies (Indian Accounting Standards) Rules, 2015

(d)the nominal amounts (including quantities such as tonnes or cubic metres) of the hedging instruments.