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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(2)(ii) in The Bombay Money-Lenders Act, 1946

(ii)to the Assistant Registrar; within the said period [a statement containing the particulars referred to in clause (a)(i)] [These words, brackets, letter and figure were substituted for the words 'a copy of the said statement', by Bombay 57 of 1949, Section 2(b).];