Delhi High Court - Orders
Bristol-Myers Squibb Holdings Ireland ... vs Cipla Limited on 3 June, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 688/2019 & I.A. 7203/2021
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND
UNLIMITED COMPANY & ORS. ... Plaintiffs
Through Ms.Ridhie Bajaj, Adv.
versus
CIPLA LIMITED ... Defendant
Through Ms.Vrinda Pathak, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 03.06.2021 This hearing is conducted through video conferencing.
I.A. 7203/2021(exemption) Allowed subject to just exceptions. Application is disposed of.
JAYANT NATH, J.
JUNE 3, 2021/st Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:07.06.2021 22:58:25