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Delhi High Court - Orders

Bristol-Myers Squibb Holdings Ireland ... vs Cipla Limited on 3 June, 2021

Author: Jayant Nath

Bench: Jayant Nath

                          $~OS-6
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS (COMM) 688/2019 & I.A. 7203/2021
                               BRISTOL-MYERS SQUIBB HOLDINGS IRELAND
                               UNLIMITED COMPANY & ORS.                     ... Plaintiffs
                                              Through     Ms.Ridhie Bajaj, Adv.
                                              versus
                               CIPLA LIMITED                                ... Defendant
                                              Through     Ms.Vrinda Pathak, Adv.

                               CORAM:
                               HON'BLE MR. JUSTICE JAYANT NATH
                                           ORDER

% 03.06.2021 This hearing is conducted through video conferencing.

I.A. 7203/2021(exemption) Allowed subject to just exceptions. Application is disposed of.

JAYANT NATH, J.

JUNE 3, 2021/st Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:07.06.2021 22:58:25