Madhya Pradesh High Court
Santosh Rawat vs The State Of Madhya Pradesh on 8 February, 2023
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 8 th OF FEBRUARY, 2023
WRIT PETITION No. 2474 of 2023
BETWEEN:-
1. SANTOSH RAWAT S/O SHRI CHAIN SINGH, AGED
ABOUT 33 YEARS, OCCUPATION: GUEST FACULTY
ITI, (WELDER) GOVERNMENT ITI ALIRAJPUR,
DISTRICT ALIRAJPUR (MADHYA PRADESH)
2. KAILASH TAHID S/O SHRI NARAYAN, AGED
ABOUT 37 YEARS, OCCUPATION: GUEST FACULTY
I T I GOVERNMENT (DIESEL MECHANIC)
GOVERNMENT ITI ALIRAJPUR, DISTRICT
ALIRAJPUR (MADHYA PRADESH)
3. JYOTI AGALCHA D/O SHRI SANTOSH AGLACHA,
AGED ABOUT 32 YEARS, OCCUPATION: GUEST
FACULTY ITI (SEWING TECHNOLOGY)
GOVERNMENT ITI ALIRAJPUR, DISTRICT
ALIRAJPUR (MADHYA PRADESH)
4. DEEPSHIKHA D/O SHRI RAJESH, AGED ABOUT 23
YEARS, OCCUPATION: GUEST FACULTY ITI (COPA)
GOVERNMENT ITI ALIRAJPUR, DISTRICT
ALIRAJPUR (MADHYA PRADESH)
5. PUSHPA MUJALDE D/O SHRI JAGAN MUJALDE,
AGED ABOUT 30 YEARS, OCCUPATION: GUEST
FACULTY ITI (DRAGHTMAN CIVIL)
GOVERNMENT ITI ALIRAJPUR, DISTRICT
ALIRAJPUR (MADHYA PRADESH)
6. RAHUL KADE S/O SHRI RAM LAL KADE, AGED
ABOUT 31 YEARS, OCCUPATION: GUEST FACULTY
ITI (FITTER) GOVERNMENT ITI BHIKANGAON,
DISTRICT KHARGONE (MADHYA PRADESH)
7. RAJU MALVIYA S/O SHRI RAMESH CHANDRA,
Signature Not Verified
AGED ABOUT 34 YEARS, OCCUPATION: GUEST
Signed by: MOHD IRFAN
SIDDIQUI
Signing time: 2/10/2023
11:05:52 AM
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FACULTY ITI(FITTER) GOVERNMENT ITI JAVAD,
DISTRICT NEEMACH (MADHYA PRADESH)
8. VAJERAM S/O SHRI KARU LAL, AGED ABOUT 32
YE A R S , OCCUPATION: GUEST FACULTY ITI
(ELECTR ICIAN ) GOVERNMENT ITI JAVAD,
DISTRICT NEEMACH (MADHYA PRADESH)
9. RAHUL PUROHIT S/O SHRI KANHAIYA LAL
PUROHIT, AGED ABOUT 27 YEARS, OCCUPATION:
GUEST FACULTY ITI(ELECTRICIAN)
GOVERNMENT ITI JAVAD, DISTRICT NEEMACH
(MADHYA PRADESH)
10. MOTI LAL DHAKAD S/O SHRI TULSIRAM, AGED
ABOUT 25 YEARS, OCCUPATION: GUEST FACULTY
ITI (TRADE INSTRUMENT MECHANIC)
GOVERNMENT ITI JAVAD, DISTRICT NEEMACH
(MADHYA PRADESH)
11. MISS PRIYA SOLANKI D/O SHRI VISHNU
SOLANKI, AGED ABOUT 29 YEARS, OCCUPATION:
GUEST FACULTY ITI (TRADE ELECTRICIAN)
GOVERNMENT ITI NEEMACH, DISTRICT
NEEMACH (MADHYA PRADESH)
12. DINESH CHANDRA SUVA S/O SHRI UDAYRAM
SUVA, AGED ABOUT 25 YEARS, OCCUPATION:
GUEST FACULTY ITI(TRADE FITTER)
GOVERNMENT ITI NEEMACH, DISTRICT
NEEMACH (MADHYA PRADESH)
13. VAIBHAV BHAVSAAR S/O SHRI DURGA PRASAD
BHAVSAAR, AGED ABOUT 31 YEARS,
OCCUPATION: GUEST FACULTY ITI(MECHANIC
D I E S E L ) GOVERNMENT ITI DUNGLAVALA,
DISTRICT NEEMACH (MADHYA PRADESH)
14. SUNIL SUTHAR S/O SHRI KANHAIYA LAL, AGED
ABOUT 26 YEARS, OCCUPATION: GUEST FACULTY
ITI( FITTER) GOVERNMENT ITI DUNGLAVALA,
DISTRICT NEEMACH (MADHYA PRADESH)
15. KHEMAL KUMAR CHANDRAWAT S/O SHRI SHIV
LAL, AGED ABOUT 32 YEARS, OCCUPATION:
GUEST FACULTY ITI (COPA) GOVERNMENT ITI
JAVAD, DISTRICT NEEMACH (MADHYA
PRADESH)
16. SAROJ BADOLE D/O SHRI JAIRAM BADOLE,
AGED ABOUT 30 YEARS, OCCUPATION: GUEST
Signature Not Verified
Signed by: MOHD IRFAN
SIDDIQUI
Signing time: 2/10/2023
11:05:52 AM
3
FACULTY ITI (SURVEYOR) GOVERNMENT ITI
MANDLA, DISTRICT MANDLA (MADHYA
PRADESH)
17. PANKAJ HAJARE S/O SHRI KESHO RAO HAJARE,
AGED ABOUT 25 YEARS, OCCUPATION: GUEST
FACULTY ITI( FITTER) GOVERNMENT KHUJNER,
DISTRICT RAJGARH (MADHYA PRADESH)
18. RAJIV KUMAR CHOUHAN S/O SHRI KISHORI LAL
CHOUHAN, AGED ABOUT 45 YEARS,
OCCUPATION: GUEST FACULTY ITI( FITTER)
GOVERNMENT ITI GOROT, DISTRICT
MANDSAUR (MADHYA PRADESH)
19. MANISH CHOUHAN S/O BHAGOTIYA CHOUHAN,
AGED ABOUT 30 YEARS, OCCUPATION: GUEST
FACULTY ITI (ELECTRONICS MECHANIC),
GOVERNMENT I T I KHANDWA, DISTRICT
KHANDWA (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI M.K. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY, TECHNICAL EDUCATION
AND SKILL DEPARTMENT, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. THE JOINT DIRECTOR, SKILL DEVELOPMENT,
REWA, DISTRICT REWA (MADHYA PRADESH)
3. THE DIRECTOR, SKILL DEVELOPMENT
DEPARTM ENT, NEAR SAI MANDIR, NARMADA
ROAD, JABALPUR, DISTRICT JABALPUR
(MADHYA PRADESH)
4. ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION (AICTE) THROUGH ITS CHAIRMAN,
NELSON MANDELA ROAD, VASANT KUNJ, NEW
DELHI.
.....RESPONDENTS
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: MOHD IRFAN
SIDDIQUI
Signing time: 2/10/2023
11:05:52 AM
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ORDER
Shri S.S. Chouhan - Government Advocate takes notice for respondents No.1 to 3.
Shri Ashok Chourasiya - Advocate has filed a Vakalatnama on behalf of respondent No.4. The same is taken on record.
Learned counsels submit that the matter is covered by the order dated 26.04.2022 passed by this Court in W.P. No. 6159 of 2022 and other connected matters. Hence, they plead that this petition be also disposed off on the same terms.
In view of request made by the learned counsels, this petition is disposed off in terms of the order passed by this Court on 26.04.2022 in W.P. No. 6159 of 2022 and other connected matters.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
irfan
Signature Not Verified
Signed by: MOHD IRFAN
SIDDIQUI
Signing time: 2/10/2023
11:05:52 AM