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[Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(7)(l) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(l)if an advertisement or research report contains highlights, it shall also contain risk factors with equal importance in all respects including print size of not less that point seven size;