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State of Odisha - Section

Section 23 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

23. Personnel already on deputation.

- Orissa Police Personnels already on deputation to other organizations may also apply for deputation to Orissa Vigilance in the rank of Inspector/Deputy Superintendent of Police if they fulfil the eligibility criteria.