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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Bengal Presidency - Subsection

Section 40(15) in The Calcutta Suburban Police Act, 1866

(15)Whoever shall obstruct or incommode a person bathing at any place set apart as a bathing place, by wilful intrusion, or by using such place as a landing place, or by anchoring or otherwise fastening or keeping boats, or by washing cattle or dogs, at or near such place, or in any other way;