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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(aa) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(aa)to cause an in quiry to be made in respect of any matter concerning the proper conduct, working and finances of colleges, institutions or departments of the university ;