Allahabad High Court
M/S Anil Service Station And Another vs Union Of India And Others on 5 August, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 33055 of 2010 Petitioner :- M/S Anil Service Station And Another Respondent :- Union Of India And Others Petitioner Counsel :- Shashi Kant Shukla Respondent Counsel :- A.S.G.I.,P. Padia Hon'ble V.K. Shukla J.
One month time is accorded to Sri P. Padia, Advocate for filing counter affidavit.
List after one month. Order Date :- 5.8.2010 T.S.