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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(iv) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(iv)that any other person who has been convicted of an offence under this Act is materially interested in the nursing home or the clinical; establishments.