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[Cites 0, Cited by 0] [Section 89ECompensation(2)] [Section 89ECompensation] [Entire Act]

British India - Subsection

Section 89ECompensation(2)(d) in Bills of Exchange Act 1882

(d)provision, in purported presentment for payment, of—
(i)an electronic image that purports to be, but is not, an image of a physical instrument (including an image that has been altered electronically), or
(ii)an electronic image of an instrument which has no legal effect; or