Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(4) in Orissa News Media Accreditation Rules, 2006 (4)An accredited journalist shall not print or use the words "accrediated to the Government of Orissa" on his visiting cards, letters heads or any other form of stationery or publication.
