Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(9) in The U.P. Antarim Zila Parishad Act, 1958 (9)A vacancy arising in the office of Adhyaksha by reason of death, resignation or any other casue shall be filled by election in the manner provided in sub-section (3).
