Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] State of Madhya Pradesh - Subsection Section 197(9) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (9)[ Scrutiny of application forms of private candidate - Rs. 0.10 paise per form] [Added vide Notification No. 1-Mt/236/70, dated 29-9-1970.].
