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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(a) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(a)In respect of any year in which a Government servant avails himself of a portion of the vacation he shall be entitled to earned leave in such proportion of 30 days as the number of days of vacation not taken bears to the full vacation: