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[Cites 0, Cited by 0] [Section 50TW] [Entire Act]

State of Maharashtra - Subsection

Section 50TW(iv) in The Mumbai Municipal Corporation Act, 1888

(iv)to assist the activities of public health centres in the area of the Area Sabha, especially in prevention of diseases and family welfare and create arrangements to report on the incidence of epidemics and natural calamities;