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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tripura - Subsection

Section 27(1) in The Tripura Co-operative Societies Rules, 1976

(1)A member of a society requiring a copy of any of the documents mentioned in sub-section (1) of Section 32, may apply to the society for the same. Every such application shall be accompanied by a deposit of such amount as may be decided by the committee, for recovering the cost of preparing the copies according to the following scale, namely:
for every 200 words or less English 50 paise
  Bengali 50 Paise
On receipt of the deposit, the society shall issue a receipt for the same.