Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] State of Madhya Pradesh - Subsection Section 58(1)(a) in The M.P. Reorganisation Act, 2000 (a)the State Electricity Board constituted under the Electricity Supply Act, 1948 (54 of 1948);