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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1)(ii) in West Bengal Estates Acquisition Act, 1953

(ii)in the case of application of such Chapters to any other area of the transferred territories,—to the Bihar Tenancy Act, 1885 (VIII of 1885), or the corresponding provision thereof;