Calcutta High Court (Appellete Side)
Sudipta Ghosh vs State Of W. B. & Ors on 24 April, 2012
Author: Patherya
Bench: Patherya
=2=
6. 24-4-2012
Sd.
W.P. 5254 (W) of 2012
Sudipta Ghosh vs. State of W. B. & Ors.
Mrs. B. Raichowdhury ..For the petitioner.
Mr. A. Banerjee
Mr. D. Ray ..For the respondent no. 2.
Mr. S. Bandopadhyay ..For the State. Mr. S.K. Majumder ..For the Council. As the petitioner has already joined the school to which he was transferred, this application merits no order and is accordingly dismissed.
However, this will not prevent the petitioner to file an appeal under Rule 10 of the Transfer Rules 2002. Instruction filed by the counsel for the respondent nos. 2 and 3 be kept on record.
(Patherya, J.)