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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Karnataka - Subsection

Section 47(4) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(4)Seventy five percent of the incomes received from permanent Statutory Endowment Fund shall be used for the purpose of development or general work of the Institute. The remaining twenty five percent shall be reinvested in the permanent Statutory Endowment Fund.