Section 2 in Gujarat State Council for Physiotherapy Rules, 2013
2. Definitions.
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Gujarat State Council for Physiotherapy Act, 2011;(b)"Council" means the Gujarat State Council of Physiotherapy, constituted under Section 3 of the Act;(c)"Form" means the form appended to these rules;(d)"Schedule" means the schedule appended to these rules;(e)"section" means a section of the Act.(f)Words and expressions used in the Act but not defined in these rules shall have the meanings respectively assigned to them in the Act.
