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[Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1)(d) in The Bihar Mica Act, 1947

(d)buy mica, or have in his possession or sell mica extracted in a controlled area from a mica dump of which he is not in possession or mica imported into a controlled area from any place not situated in a controlled area, except under and in accordance with a dealer's licence;