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State of Jammu-Kashmir - Section

Section 1 in Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011.

1. Short title and commencement.

(1)This Act may be called the Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011.
(2)It shall come into force from such date as the Government may, by notification in the Government Gazette, appoint.