Section 4(1)(a) in Patent Rules, 2003

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Union of India - Subsection

Section 4(1)(a) in Patent Rules, 2003

(a)the applicant or first mentioned applicant in case of joint applicants for a patent, normally resides or has his domicile or has a place of business or the place from where the invention actually originated; or

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Union of India - Subsection

Section 4(1)(a) in Patent Rules, 2003