Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(1) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011 (1)The Tribunal shall draw up a calendar for the hearing of all proceedings and applications and as far as possible adhere to it and decide them according to the calendar.
