Section 16(2)(b) in The Bihar State Housing Board Act, 1982

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(b)The Secretary to the Board shall perform the following functions:-

(i)Submission of matters for considerations or orders of the Board,

(ii)Communication of orders and resolutions of the Board.

(iii)Control over the general administration of the Board, and

(iv)Functions prescribed by the State Government from time to time,

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