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[Cites 0, Cited by 0] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(3) in The Delhi Co-operative Societies Rules, 2007

(3)The bye-laws may also specify the number or proportion of the members of the representative general body to be elected for representing each group:- .
(a)by all the members of the co-operative society;
(b)by the only that particular group of members of the co-operative society .