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[Cites 0, Cited by 0] [Section 5(16)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(16)(c) in The U.P. Sugarcane Supply and Purchase Order, 1954

(c)send a copy of the names and full particulars of the persons who are entered in those lists, within twenty-four hours of their employment, to the Collector and to the Inspector, within whose jurisdiction such purchasing centre is situate;