Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16B] [Entire Act] State of Jammu-Kashmir - Subsection Section 16B(i) in The Jammu and Kashmir General Sales Tax Act, 1962 (i)where the date of payment of tax has been extended to any other date, from the last day of the financial year in which such date falls ;
