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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(2)The provisions of sub-rule (1) shall mutatis mutandis, apply constitution of the Distributory Level Association, Canal Level Association, Project Level Association and the Lift Irrigation Water Users' Association.