Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act] State of Manipur - Subsection Section 105(2)(q) in The Manipur Panchayati Raj Act, 1994 (q)the rotation of reserved seats in constituencies of Zilla Parishad under sub-sections (1) and (3) of section 52;