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[Cites 0, Cited by 0] [Section 33(9)] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(9)(c) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)The Committee shall make a release order declaring the child legally free for adoption within the period of six weeks from the date of application in the case of children below the age of two years, and three months in the case of children above that age;