Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Madhya Pradesh - Subsection Section 17(10) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (10)Killing and capturing of any animals or birds with the help of dogs or any other animals or birds is prohibited except for killing dangerous wounded carnivora.
