Madhya Pradesh High Court
Anil Kumar Sharma vs Sitara Devi on 9 July, 2022
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 64136 of 2021 (ANIL KUMAR SHARMA Vs SITARA DEVI AND OTHERS) Dated : 09-07-2022 Shri Ishwar Das, learned counsel for the petitioners.
As prayed by learned counsel for the petitioners, list this case after two weeks.
(DINESH KUMAR PALIWAL) JUDGE AT Signature Not Verified SAN Digitally signed by APARNA TIWARI Date: 2022.07.09 17:34:33 IST