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State of Odisha - Section

Section 42 in The Orissa Co-operative Societies Rules, 1965

42. Annual Return of Verification of Stock.

- All distributive and productive Societies shall submit every year to the Registrar in addition to the copies of the statements specified in Rule 39 a statement of verification of the stock on hand at the close of the Co-operative Year, in such form and within such time as a Registrar may direct.