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Union of India - Section

Section 3 in The Companies (Amendment) Act, 2001

3. Amendment of section 292.

In section 292 of the principal Act, in sub- section 1, after clause (a), the following clause shall be inserted, namely:-" (aa) the power to authorize the buy- back referred to in the first proviso to clause (b) of sub- section (2) of section 77A;".